Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 9 in Arunachal Pradesh Nursing Council Act, 2011 9. Leave of absence of members. - The Council may grant leave to any member to absent himself or herself from the meetings of the Council for period not exceeding six months.
