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State of Uttarakhand - Section

Section 4 in Uttaranchal Service of Junior Engineers (Group 'C') Minor-Irrigation (Irrigation Department) Rules, 2003

4. Cadre of the Service.

(1)The strength of the Service and of each category of posts therein shall be such as given in Appendix A or as determined by the State Government from time to time :Provided that the Governor may leave unfilled or may hold in abeyance any vacant post, without thereby entitling any person to compensation.