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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2)(j) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(j)to provide for the inspection of classes, laboratories, library and disciplines therein and submit reports thereof to the Board;