Supreme Court - Daily Orders
Union Of India vs Gmr Airports Ltd. on 11 May, 2023
Bench: Krishna Murari, J.K. Maheshwari
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2023
(@ DIARY NO. 9044/2023)
IN
CIVIL APPEAL NO. 3700 OF 2022
UNION OF INDIA ..PETITIONER(S)
VERSUS
GMR AIRPORTS LTD. & ORS. .. RESPONDENT(S)
O R D E R
Delay condoned.
We have perused the Review Petition and the connected papers filed therewith. We do not find any error in the order impugned, much less an apparent error on the face of the record, so as to call for its review.
The Review Petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
.......................J. ( KRISHNA MURARI ) .......................J. Signature Not Verified ( J.K. MAHESHWARI ) Digitally signed by GEETA AHUJA Date: 2023.05.11 14:52:05 IST Reason: NEW DELHI, 11th MAY, 2023 ITEM NO.1001 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 9044/2023 in C.A. No. 3700/2022 UNION OF INDIA Petitioner(s) VERSUS GMR AIRPORTS LTD. & ORS. Respondent(s) ( IA No. 46126/2023 - CONDONATION OF DELAY IN FILING) Date : 11-05-2023 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI HON'BLE MR. JUSTICE J.K. MAHESHWARI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petition is dismissed in terms of the signed order. Pending application(s), if any, shall stand disposed of.
(Geeta Ahuja) (Beena Jolly) Assistant Registrar-cum-PS Court Master (Signed Order is placed on the file)