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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Sikkim - Subsection

Section 28(4)(c) in Sikkim Sales Tax Act, 1983

(c)the procedure for, and other matters incidental to, the registration of dealers and the granting of certificates of registration and the forms of such certificates under section 10;