Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 16] [Entire Act] State of Himachal Pradesh - Subsection Section 16(b) in Himachal Pradesh Societies Registration Act, 2006 (b)is in arrears of prescribed subscription fee and a period of 45 days is over after delivering notice to such members to such effect; or
