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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(6) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(6)If two or more candidates bear the same name, they shall be, distinguished by the addition of their fathers name or residence or in some other manner.