Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 128 in The Goa, Daman and Diu Town and Country Planning Act, 1974

128. Members and officers to be public servants.

- Every member, officer and other employee of the Board and of every, Planning and Development Authority shall be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code.