Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Excise (Malt Liquors) Act, 1890 (2)[ *****] [Sub-section (2) was omitted, by the Repealing and Amending Act, 1914 (10 of 1914), section 3 and Schedule II.].
