Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 26 in Management and Preservation of Properties of Religious Institutions Rules

26. Execution of contract.

- Every contract shall be executed by the contractor and by the trustee.