Section 2(k) in The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011
(k)[ "fee" means the amount, fixed as a fee under sections 5 and 6 and includes,- [Substituted by Maharashtra Act No. 28 of 2019, dated 26.8.2019.](i)tuition fee including curriculum essential;(ii)term fee, which shall not exceed one month tuition fee per term;(iii)library fee;(iv)laboratory fee;(v)gymkhana fee ;(vi)caution money.
