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[Cites 0, Cited by 0] [Section 36C(2)] [Section 36C] [Entire Act]

State of West Bengal - Subsection

Section 36C(2)(a) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(a)to supervise, control and co-ordinate the activities of the market committees,
(aa)[ to review the requirements of persons using a market and to direct the market committee to provide facilities for the marketing of agricultural produce, [Clauses (aa) and (aaa) Inserted by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 28(b).]
(aaa)to approve the programme drawn up by a market committee for the purpose of providing facilities to persons using the market area,]