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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Kerala - Subsection

Section 72(3)(c) in Kerala Police Act, 2011

(c)regulate the manner and mode of conveyance of timber, poles, ladders, iron girders, beams, iron bars, boilers, hay, soil and articles difficult in handling, etc. along the streets;