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[Cites 0, Cited by 0] [Section 246(1)] [Section 246] [Entire Act]

State of Goa - Subsection

Section 246(1)(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)a register of deduction for damage or loss, register of fines and register of advances in Form XIX, Form XX and Form XXI respectively; annexed to these rules;