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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(2)The University shall be a body corporate by the name specified in sub- section (1) and shall have perpetual succession and common seal. It shall have the power to acquire, hold and dispose of property both movable and immovable and shall sue and be sued by the said name.