Delhi High Court - Orders
Amit Jain vs Sanjeev Kumar Singh & Anr on 16 October, 2023
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 1248/2019
AMIT JAIN ..... Appellant
Through: Mr. Nitin Kumar Jain, Adv.
versus
SANJEEV KUMAR SINGH & ANR. ..... Respondents
Through: Mr. Kunwar Arish Ali, Mr. Yamin,
Mr. Rashid Salam, Advs.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 16.10.2023
It is already 04.45 P.M.
No time left.
List for arguments on 06.03.2024.
VIKAS MAHAJAN, J OCTOBER 16, 2023 N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 18:01:06