Section 12 in The Cotton Ginning and Pressing Factories Act, 1925
12. Power of the Central Government to make rules.
- The Central Government may make rules to provide for-(a)the allotment of a special mark to be used by each pressing factory for the purpose of the marking of bales;(b)the manner in which bales shall be marked; and(c)the standard weights and scales to be used in cotton-ginning and cotton-pressing factories in any part of the territories to which this Act extends and the inspection of the same.
