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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Madhya Pradesh - Subsection

Section 58(4) in The M.P. Bhumi Vikas Rules, 1984

(4)Porticoes in existing developed area. - Porticoes in Bazar areas of existing developed areas may be permitted to project on road land subject to the following limitations :-
(a)porticoes may be allowed on such roads leaving a minimum clear space of 19 meters between kerbs;
(b)it shall not be less than 3 meters wide;
(c)nothing shall be allowed to be constructed on the portion which shall be used as an open terrace;
(d)nothing shall be allowed to project beyond the line or arcades; and
(e)the space under the portico shall be paved and channelled according to the directions of the authority.