Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 23 in The Gopalpur Port Rules, 1987 23. Prevention of the spread of contagious diseases. - All vessels arriving at the port shall, during their stay and while departing from the port comply with the provisions of the Indian Port Health Rules, 1955.
