Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 5 in Telangana Fire Service Act, 1999 5. Superintendence and control of service. - The superintendence and control of the service shall vest with the Director General and shall be carried on by him in accordance with the provisions of this Act and the rules made thereunder.
