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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Haryana - Subsection

Section 51(4) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(4)The design of septic tank shall he in accordance with I.S.I specifications No. I.S. 2470 Part (1) - 1968 and I.S. 2470 (Part II) - 1971 Code of Practice for design and construction of septic tanks.