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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(c) in Children Act, 1960

(c)[ any Metropolitan Magistrate or Judicial magistrate of the first class as the case may be.] [Substituted for the original clause (c) by Act 15 of 1978, section 7]