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Bombay High Court

Integro Finserv Private Limited vs Mr. K. Srinivasulu And Another on 18 July, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                              42 to 49-CHS(L)-72-2024+.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                            CHAMBER SUMMONS (L) NO. 72 OF 2014
                                                            IN
                                           EXECUTION APPLICATION NO. 2389 OF 2015

                         Integro Finserv Pvt. Ltd.                          ... Applicant

                                      V/s.
                         K. Srinivasulu & Anr.                              ... Respondents

                                                           AND
                                             CHAMBER SUMMONS NO. 1156 OF 2014
                                                            IN
                                           EXECUTION APPLICATION NO. 1042 OF 2015

                         Nteggro Finserv Pvt. Ltd.                          ... Applicant

                                          V/s.

                         M/s. Shambhavi Engineers & Ors.                    ... Respondents

                                                           AND
                                             CHAMBER SUMMONS NO. 147 OF 2015
                                                            IN
                                            EXECUTION APPLICATION NO. 92 OF 2015

                         Integro Finserv Pvt. Ltd.                          ... Applicant

                                          V/s.

                         Pragadeeshwaran Nanda Naidu & Ors.                 ... Respondents

                                                           AND
                                             CHAMBER SUMMONS NO. 208 OF 2015
                                                            IN
                                           EXECUTION APPLICATION NO. 2578 OF 2015

           Digitally
           signed by
                         Integro Finserv Pvt. Ltd.                          ... Applicant
           GANESH
GANESH     SUBHASH
SUBHASH    LOKHANDE
LOKHANDE   Date:
           2024.07.19
           18:22:47
           +0530
                         Ganesh Lokhande, PA                                                 1/4




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                  V/s.

 M/s. Chunduru Associates
 Prop. Chunduru Anil Rajshekar & Ors.               ... Respondents

                                   AND
                     CHAMBER SUMMONS NO. 451 OF 2015
                                    IN
                   EXECUTION APPLICATION NO. 1001 OF 2015

 Integro Finserv Pvt. Ltd.                                   ... Applicant

                  V/s.

 Mehul Girish Bhanushali & Anr.                              ... Respondents

                                   AND
                     CHAMBER SUMMONS NO. 458 OF 2015
                                    IN
                   EXECUTION APPLICATION NO. 1828 OF 2015

 L & T Finance Ltd                                           ... Applicant

                  V/s.

 Gurujala Radharani & Ors.                                   ... Respondents

                                   AND
                     CHAMBER SUMMONS NO. 1642 OF 2015
                                    IN
                    EXECUTION APPLICATION NO. 52 OF 2016

 Integro Finserv Pvt. Ltd.                                   ... Applicant

                  V/s.

 VSP Shipping and Logistics & Ors.                           ... Respondents




 Ganesh Lokhande, PA                                                 2/4




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                                                         42 to 49-CHS(L)-72-2024+.doc


                                   WITH
                     CHAMBER SUMMONS NO. 1132 OF 2019
                                    IN
                    EXECUTION APPLICATION NO. 52 OF 2016

 L & T Finance Ltd.                                            ... Applicant

                  V/s.

 VSP Shipping and Logistics & Ors.
 CFM Asset Reconstruction Pvt. Ltd.                            ... Respondents

                                    AND
                     CHAMBER SUMMONS NO. 1709 OF 2015
                                     IN
                    EXECUTION APPLICATION NO. 488 OF 2016

 Integro Finserv Pvt. Ltd.                                     ... Applicant

                  V/s.

 Boopalan C and Anr.                                           ... Respondents

 Mr. Deep Dighe, i/b. DS Law, Advocate for the Plaintiff.

                           CORAM   :    ABHAY AHUJA, J.
                           DATE    :    18th JULY, 2024
 P.C. :


1. Mr. Dighe appears for the Applicants in these matters, and once again seeks time to serve the amended Chamber Summons to the Respondents and file an appropriate Affidavit(s) of Service.

2. As and by way of last chance to serve the Chamber Summons upon the Respondents and file appropriate Affidavit(s) of Service, list these matters on 29th August 2024.

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42 to 49-CHS(L)-72-2024+.doc

3. It is made clear that if the service is not effected by the next date of hearing, this Court will pass appropriate orders including imposition of cost.

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