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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1)(ii) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(ii)passed under section 41 or 42, may file an appeal in Form-8 to the State Council within a period specified in the said section along with a fee as specified in Schedule.