Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(2) in The Maharashtra Cooperative Societies Rules, 1961

(2)A copy of the balance sheet and profit and loss account [and a copy of the report of the committee under sub-section (4) of section 75 shall be displayed] [Substituted 'to be presented at the annual general meeting under sub-section (2) of section 75 and a copy of the report of the committee under sub-section (3) of section 75 shall be fixed' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).] on the notice board of the society at least fourteen days before the date fixed for the annual general meeting.