Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1112] [Entire Act] Bengal Presidency - Subsection Section 1112(e) in Police Regulations, Bengal , 1943 (e)Extracts of any remarks made by inspecting officers which relate to sanitary measures shall be sent by the Superintendent to the Director of Public Health through the Deputy Inspector-General.
