Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 17 in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954 17. Recoveries. - Any sum due under this Act or the rules framed thereunder shall be recoverable as arrears of land revenue.
