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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(i) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(i)'Basic pay' means pay as defined in Rule 7 (24)(i) of Rajasthan service Rules, 1951 provided that when a member is in receipt of a personal pay in the existing pay scale, the basic pay includes personal pay;