Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 16 in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

16. Disposal of Application for Loan.

- When an application for a loan is made for any of the purposes specified in Section 12, it shall be disposed of in such manner, by such authority and within such time, as may be prescribed.