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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2)(b) in Madhya Pradesh Electricity Regulatory Commission (Conduct of Business) (Revision-I) Regulations, 2016

(b)comply with the provisions of the Act and the Regulations of the. Commission, technical codes such as Grid Code, Distribution and Electricity Supply Code, Standards of performance and Overall Standards of Performance or any other codes, guidelines or directions issued by the Commission.