Section 45 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009
45. File for miscellaneous applications.
- There shall be only one file for all miscellaneous applications with a title page prefixed to it and immediately after the title page all other documents, namely, miscellaneous application, supporting affidavit, the order sheet, etc., shall be filed.
