Gauhati High Court
Alip Ch. Dey vs On The Death Of Parul Bose Her Legal Heirs ... on 8 April, 2022
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/6
GAHC010053172022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Test.Cas./1/2022
ALIP CH. DEY
S/O LATE ANIMESH CH. DEY
RESIDENT OF HOUSE NO. 20 BYE LANE NO. 8, LACHIT NAGAR, PO
ULUBARI, GUWAHATI 781007, DIST KAMRUP M ASSAM
VERSUS
ON THE DEATH OF PARUL BOSE HER LEGAL HEIRS SADHAN BOSE AND
ORS.
S/O LATE SANKAR BOSE, HOUSE NO. 49, RESIDENT OF A.K AZAD ROAD,
NEAR SBI LANE, GUWAHATI 781008, DIST KAMRUP M ASSAM
2:SRI SWAPAN BOSE
S/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
3:SRI ASHOK BOSE
S/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
4:SRI TAPAN BOSE
S/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
Page No.# 2/6
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
5:SRI RAJA BOSE
S/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
6:MRS. RINKU BOSE
D/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
7:MRS. MITHU BOSE
D/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
8:MRS. ANITA BOSE NAG
D/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
9:MRS. ILA BOSE CHOUDHURY
W/O PARTHA PRATIM CHOUDHURY
RESIDENT OF FLAT NO. B-15/231
1ST FLOOR
KENDRIYA BIHAR
VIP ROAD
KOLKATA
WEST BENGAL
700052
10:SMTI LAKSHMI DAS
Page No.# 3/6
W/O LATE SWAPAN DAS
RESIDENT OF HOUSE NO 20
BYE LANE 8
LACHIT NAGAR
PO ULUBARI
GUWAHATI 781007
DIST KAMRUP M ASSAM
11:SRI ALOK CHANDRA DEY
S/O LATE ANIMESH CHANDRA DEY
RESIDENT OF M.C I
7D IQ CITY SOVAPUR
DURGAPUR
WEST BARDWAN
WEST BENGAL
713206
12:BALARAM CHANDRA DEY
S/O LATE ANIMESH CHANDRA DEY
CHANDMARI ROAD
NEAR KENDRIYA VIDYALAYA
SILCHAR
TARAPUR
DIST CACHAR
ASSAM
788003
13:ASHIT BARAN DEY
S/O LATE ANIMESH CHANDRA DEY
RESIDENT OF SHIVALIK PARK
MEHERPUR
DIST CACHAR
ASSAM
788015
14:GOPA DEB
W/O DIPAK RANJAN DEB
RESIDENT OF DWARBAND
DIST CACHAR
ASSAM 788113
15:HARU BHUSAN DEY
S/O LATE NANDA KUMAR DEY
RESIDENT OF E AND D COLONY
KARIMGANJ
ASSAM 788710
Page No.# 4/6
16:SANJAY DEY
S/O LATE SUNIL CHANDRA DEY
RESIDENT OF E AND D COLONY
KARIMGANJ
ASSAM
788710
17:SANJIB DEY
S/O LATE SUNIL CHANDRA DEY
RESIDENT OF E AND D COLONY
KARIMGANJ
ASSAM
78871
Advocate for the Petitioner : MR. S K GHOSH
Advocate for the Respondent :
Linked Case : I.A.(Civil)/1142/2022
ALIP CH. DEY
S/O LATE ANIMESH CH. DEY
RESIDENT OF HOUSE NO. 20 BYE LANE NO. 8
LACHIT NAGAR
PO ULUBARI
GUWAHATI 781007
DIST KAMRUP (M) ASSAM
VERSUS
ON THE DEATH OF PARUL BOSE HER LEGAL HEIRS SADHAN BOSE AND 8
ORS.
S/O LATE SANKRA BOSE
R/O HOUSE NO. 49
A.K. AZAD ROAD
NEAR SBI LANE
GUWAHATI-781008
DIST. KAMRUP(M)
ASSAM
2:SWAPAN BOSE
S/O LATE SANKAR BOSE
Page No.# 5/6
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
3:ASHOK BOSE
S/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
4:TAPAN BOSE
S/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
5:RAJA BOSE
S/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
6:RINKU BOSE
D/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
7:MITHU BOSE
D/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
8:ANITA BOSE NAG
D/O LATE SANKAR BOSE
HOUSE NO. 49
RESIDENT OF A.K AZAD ROAD
NEAR SBI LANE
GUWAHATI 781008
DIST KAMRUP M ASSAM
9:ILA BOSE CHOUDHURY
Page No.# 6/6
D/O LATE SANKAR BOSE
W/O PARTHA PRATIM CHOUDHURY
R/O FLATE NO. B-12/231
1ST FLOOR
KENDRIYA BIHAR
VIP ROAD
KOLKATA
WEST BENGAL
PIN-700052
------------
Advocate for : MR. S K GHOSH
Advocate for : appearing for ON THE DEATH OF PARUL BOSE HER LEGAL
HEIRS SADHAN BOSE AND 8 ORS.
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 08.04.2022.
Heard Mr. S.K. Ghosh, learned counsel for the applicant. Since the connected testamentory appeal is admitted for hearing, the judgment and award dated 01.02.2010 passed by the learned Additional District Judge FTC No.2 (Kamrup), in Probate Misc. case No. 477/2008, shall remain stayed till disposal of the appeal.
The I/A stands disposed of.
JUDGE Comparing Assistant