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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(e) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(e)the association of street vendors may elect its members out of the members applied therefor under clause (d) and recommend for membership of Town Vending Committee.