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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)Each member referred to in clause (b) of rule 10 shall hold office for a period of three years or till he remains the member of the State Legislative Assembly whichever is earlier.