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Income Tax Appellate Tribunal - Patna

Avadh Bihari Smarak Educational ... vs Commissioner Of Income Tax, Exemption, ... on 28 March, 2025

                                 ITA No. 658/PAT/2024 (A.Y. 2025-2026)
                                  Avadh Bihari Smarak Educational Trust

      IN THE INCOME TAX APPELLATE TRIBUNAL,
        KOLKATA-PATNA 'e-COURT', KOLKATA
               [Hybrid Court Hearing]

    Before Shri Rajesh Kumar Accountant Member
                         &
    Shri Pradip Kumar Choubey, Judicial Member

                  I.T.A. No. 658/PAT/2024
                Assessment Year: 2025-2026

Avadh Bihari Smarak Educational Trust,....Appellant
SC Block-B, Gangajal Valley Apartment,
Near Sirdi Sai Hospital, Bariatu,
Post-Bariatu, Ranchi-834009,
Jharkhand
[PAN:AAITA2878C]
    -Vs.-
Commissioner of Income Tax (Exemptions),
Patna,............................................................Respondent
Aayakar Bhawan,
5A, Main Road, Besides Ranchi Club,
Ranchi-834001, Jharkhand

Appearances by:
N o n e, appeared on behalf of the assessee

Shri Rinku Singh, CIT (D.R.), appeared on behalf of the
Revenue
Date of concluding the hearing: March 27, 2025
Date of pronouncing the order: March 28, 2025

                      O R D E R
Per Rajesh Kumar, Accountant Member:-

The appeal is directed at the instance of assessee against the order of ld. Commissioner of Income Tax (Exemption), Patna dated 23rd September, 2024 passed for Assessment Year 2025-26.

1 ITA No. 658/PAT/2024 (A.Y. 2025-2026)

Avadh Bihari Smarak Educational Trust

2. Shri Suman Singh, Secretary of the assessee-Trust has moved an application dated 20.03.2025 seeking the permission of the Bench to withdraw this appeal on technical ground. Since the ld. D.R. has no objection in this regard, the permission as sought by Shri Suman Singh, Secretary of the assessee-Trust is granted and accordingly the appeal of the assessee is dismissed as withdrawn.

3. In the result, the appeal of the assessee is dismissed.

Order pronounced in the open Court on 28/03/2025.

           Sd/-                                   Sd/-
       (Pradip Kumar Choubey)                (Rajesh Kumar)
          Judicial Member                  Accountant Member

Kolkata, the 28 t h day of March, 2025 Copies to :(1) Avadh Bihari Smarak Educational Trust, SC Block-B, Gangajal Valley Apartment, Near Sirdi Sai Hospital, Bariatu, Post-Bariatu, Ranchi-834009, Jharkhand (2) Commissioner of Income Tax (Exemptions), Patna, Aayakar Bhawan, 5A, Main Road, Besides Ranchi Club, Ranchi-834001, Jharkhand (3) CIT ;

(4) The Departmental Representative; (5) Guard File TRUE COPY By order Assistant Registr ar, Income Tax Appellate Tribunal, Kolkata Benches, Kolkata Laha/Sr. P.S. 2