Manipur High Court
State Of Manipur & Anr vs National Human Rights on 25 January, 2024
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRA Digitally signed by
SHOUGRAKPAM IN. 33
KPAM DEVANANDA
DEVANAN SINGH
Date: 2024.01.25
DA SINGH 15:54:29 +05'30' IN THE HIGH COURT OF MANIPUR
AT IMPHAL
WP(C) No. 201 of 2023
State of Manipur & anr. ... Petitioners
Vs.
National Human Rights
Commission (NHRC) & anr. ... Respondents
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 25-01-2023 Mr. G. Gangmei, learned counsel appearing for the respondent No.1 seeks three weeks' time for filing counter affidavit.
Ms. Jyotsana, learned counsel appearing for the petitioners has no objection.
As prayed for, list this case again on 01-03-2024. Earlier interim order shall continue till the next date.
JUDGE Devananda