Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Bihar - Subsection

Section 82(q) in The Bihar irrigation Act, 1997

(q)erects or causes or wilfully permits to be erected any new embankment, or adds to any existing embankment without previous permission of the Collector;