Bombay High Court
The State Of Maharashtra vs Vijay Bhagchand Dedwal And Others on 30 October, 2023
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
8 CRIMINAL APPLICATION NO.466 OF 2019
THE STATE OF MAHARASHTRA
VERSUS
SHAIKH SAMEER SHAIKH SALEEM AND OTHERS
...
APP for Applicant - State : Mr. S. D. Ghayal
...
9 CRIMINAL APPLICATION NO.798 OF 2019
THE STATE OF MAHARASHTRA
VERSUS
ARUN MOHAN BODKHE AND ANR
...
APP for Applicant - State : Mr. A. M. Phule
...
10 CRIMINAL APPLICATION NO.817 OF 2020
THE STATE OF MAHARASHTRA
VERSUS
VIJAY BHAGCHAND DEDWAL AND OTHERS
...
APP for Applicant - State : Mr. S. D. Ghayal
...
11 CRIMINAL APPLICATION NO.858 OF 2020
THE STATE OF MAHARASHTRA
VERSUS
SHRIRAM NIVRUTTI WARE AND ANR
...
APP for Applicant - State : Mr. A. M. Phule
...
12 CRIMINAL APPLICATION NO.918 OF 2020
THE STATE OF MAHARASHTRA
VERSUS
PRASHANT @ SAGAR @ SUSHANT DADA SHINDE
...
APP for Applicant - State : Mr. S. D. Ghayal
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13 CRIMINAL APPLICATION NO.971 OF 2020
THE STATE OF MAHARASHTRA
VERSUS
SHAIKH AKEF SHAIKH FAROOQ AND ANR
...
APP for Applicant - State : Mr. A. M. Phule
...
14 CRIMINAL APPLICATION NO.1131 OF 2020
THE STATE OF MAHARASHTRA
VERSUS
VITHAL S/O. GYANOJI JOGDAND AND OTHERS
...
APP for Applicant - State : Mr. S. D. Ghayal
...
15 CRIMINAL APPLICATION NO.1135 OF 2020
THE STATE OF MAHARASHTRA
VERSUS
YENUS FATTUBHAI SHAIKH
...
APP for Applicant - State : Mr. A. M. Phule
...
CORAM : SMT. VIBHA KANKANWADI AND
ABHAY S. WAGHWASE, JJ.
DATE : 30th October, 2023.
ORDER :- . Issue notice to the respondents, returnable on 15.12.2023.
[ ABHAY S. WAGHWASE ] [ SMT. VIBHA KANKANWADI ]
JUDGE JUDGE
scm
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