Section 13(2)(i) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(i)All other matters which may be assigned to Gram Vikas Samiti by the Gram Sabha.

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