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State of Assam - Section

Section 7 in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

7. Probation.

- All persons other than menials appointed in High or Higher Secondary Schools shall be on probation for a period of two years subject to the production of medical certificate as may be prescribed :Provided that in the event of unsatisfactory works or conduct during the period of probation for which written warning was given to a probationer or in the event of failure to pass an examination or training or test if so prescribed, the period may be extended by another year.