Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 30 in New Town, Kolkata Development Authority Act, 2007 30. Internal audit. - The State Government may by rules provide for internal audit of the day to day accounts of the Development Authority in such manner as it thinks fit.
