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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

Union of India - Subsection

Section 165(2)(s) in The Assam Rifles Act, 2006

(s)the authorities by whom proper provisions to be made out of the pay and allowances of all persons subject to this Act, being prisoners of war, for the dependents of such person under section 76;