Section 98 in U.P. Zila Panchayats Service Rules, 1970
98. Joining of associations by [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] servants.
- No servant shall join or continue to be a member of any Service Association of the servants of a [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] or [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] -(a)which has not, within a reasonable period of its formation obtained on a recommendation of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.], or [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.], as the case may be, the recognition of the State Government under instructions issued by the State Government in that behalf; or(b)recognition in respect of which has been refused or withdrawn by the State Government according to the said instructions.
