Himachal Pradesh High Court
M/S B.S. Trading Company Ltd. vs . Rahul Bhardwaj on 22 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s B.S. Trading Company Ltd. Vs. Rahul Bhardwaj .
Cr. Revision No.339 of 2021 22.03.2022 Present: Mr. Vipin Pandit, Advocate, for the petitioners.
Cr. Revision No.339 of 2021 & Cr.MP No.2544 of 2021.
Mr. Vipin Pandit, learned counsel appearing for the petitioners submits that on account of some misunderstanding on his part, the order passed by the Court could not be conveyed to the petitioner. He submits that the protection granted to the petitioner vide order dated 15.12.2021 be extended by three weeks, so that needful can be done.
Let, compliance in terms of order dated 15.12.2021, be made within three weeks. List thereafter.
(Ajay Mohan Goel) Judge March 22, 2022 (Vinod/Chander) ::: Downloaded on - 22/03/2022 20:14:58 :::CIS