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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2) in Telangana Vaccination Act, 1951

(2)If the vaccinator finds that the vaccination is wholly or partly unsuccessful, the guardian of the child or person concerned shall, if the vaccinator so directs, forth-with have a re-vaccination performed by the vaccinator and such re-vaccination shall be inspected and after inspection dealt with as in respect of the previous occasion.