Indian Kanoon - Search engine for Indian Law

Patna High Court - Orders

Triveni Mishra And Ors vs The Union Of India And Ors on 9 February, 2023

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.8726 of 2018
     ======================================================
1.    Triveni Mishra S/o Late Raj Kumar Mishra,
2.   Girija Shankar Pandey, S/o Late Dina Nath Pandey,
3.   Rajendra Pandey,
4.   Ram Vyas Pandey, Both S/o Late Jhulan Pandey,
5.   Vijay Kumar Verma @ Vijay Kumar, S/o Late Shivnath Prasad,
6.   Satya Narayan Prasad, S/o Late Lakhsman Prasad,
7.   Vinay Kumar Singh, S/o Late Nanhaku Singh,
8.   Arun Singh, S/o Late Shiv Kawal Singh,
9.   Most. Poonam Devi, W/o Late Shyam Bihari Verma,
10. Rabindra Prasad, S/o Late Bindeshwari Prasad, All residents of Village and
    P.O.- Naya Bhojpur, Circle- Dumrao, District- Buxar.
11. Jagdish Singh, S/o Late Ram Ekbal Singh,
12. Awadh Bihari Singh, S/o Late Ram Sunder Singh,
13. Rama Shankar Singh, S/o Late Raghunath Singh, All residents of Village-
    Nawa Dera, P.O.- Old Bhojpur, Circle- Dumrao, District- Buxar.
14. Smt. Sita Devi, C/o Jagdish Singh,
15. Kaushala Devi, C/o Jangli Singh, Both residents of Village- Chotki Sarim-
    pur, District- Buxar.
16. Kanhaiya Dubey, S/o Late Sitaram Dubey,
17. Suresh Nath Dubey, S/o Late Sukhdev Dubey,
18. Sachidanand Dubey, S/o Late Baliram Dubey,
19. Purnendu Sigh, S/o Late Lakshman Singh,
20. Lallan Pradhan, S/o Late Lalji Pradhan,
21. Uma Shankar Pradhan, S/o Late Ramchandra Pradhan,
22. Kalika Dubey, S/o Late Suruj Dubey,
23. Dharmendra Kumar Dubey @ Dharmendra Dubey, S/o Late Visharjan
    Dubey,
24. Kamlawas Dubey, S/o Late Ram Badan Dubey,
25. Ram Pravesh Dubey, S/o Late Narsingh Dubey,
26. Triveni Dubey, S/o Late Hira Dubey,
27. Rajgrihi Pradhan, S/o Late Ram Dhirja Pradhan,
28. Sunil Kumar Pradhan, S/o Late Ram Naresh Pradhan,
29. Uday Shankar Pradhan, S/o Late Ramnath Pradhan, All residents of Village
    and P.O.- Barka Dhakaich, Circle- Simri, District- Buxar.
30. Sabhapati Pradhan, S/o Late Ram Niwas Pradhan,
31. Sarvjit Pradhan, S/o Late Ram Niwas Pradhan,
          Patna High Court CWJC No.8726 of 2018(3) dt.09-02-2023
                                                     2/3




           32. Anandita Kumari Rai, W/o Late Ram Subhas Pradhan, All residents of Vil-
               lage- Chotka Dhakaich, P.O.- Barka Dhakaich, P.S.- Krishna Brahm, Dis-
               trict- Buxar.
           33. Rameshwar Dubey, S/o Late Kapildeo Dubey,
           34. Anil Kumar Dubey @ Anil Dubey, S/o Late Barmeshwar Dubey,
           35. Tarkeshwar Dubey, S/o Late Narsingh Dubey,
           36. Mithilesh Dubey, S/o Late Ram Badan Dubey,
           37. Dhananjay Dubey @ Dhananjay Dvivedi, S/o Late Jairam Dubey,
           38. Panawatta Devi, W/o Late Vishambhar Dubey, All residents of Village and
               P.O.- Barka Dhakaich, Circle- Simri, P.S.- Krishna Brahm, District- Buxar.
           39. Sakina Bibi, widow of Late Israil Ansari, resident of Village- Purwa Tola,
               P.O.- Brahmpur, District- Buxar.
           40. Rakesh Singh, S/o Late Krishna Singh, resident of Village- Purwa, P.O. and
               Circle- Brahmpur, District- Buxar.

                                                                               ... ... Petitioner/s
                                                       Versus
           1.    The Union of India
           2.    The Secretary, Ministry of Road Transport and National Highway, New
                 Delhi.
           3.    The State of Bihar through the Principal Secretary, Department of Revenue
                 and Land Reform, Governme
           4.    The Collector, Buxar.
           5.    The Additional Collector, Buxar.
           6.    The District Land Acquisition Officer, Buxar.
           7.    The Sub Registrar, Registry Office, Buxar.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s    :       Mr.Vagisha Pragya Vacaknavi, Advocate.
                 For the Respondent/s    :       Md.Khurshid Alam AAG-12
                                                 Mr. Majid Mahboob Khan, AC-12
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                       ORAL ORDER

3   09-02-2023

Learned counsel for the petitioners submits that reference before the arbitrator was made by the petitioners in the year 2017, but no decision has yet been taken to the knowledge of the petitioners.

Patna High Court CWJC No.8726 of 2018(3) dt.09-02-2023 3/3 As prayed for by both the parties, put up this case on 15th March, 2023 under appropriate heading to enable them to enquire about correct position of arbitration cases filed by petitioners.

(Anil Kumar Sinha, J) S.Ali/-

U