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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(v) in Vinayaka Missions Sikkim University Act, 2008

(v)to raise, collect, subscribe and borrow with the approval of the Board of Governors whether on the securities or the properties of the Universities, money for the purpose of the University ;