Uttarakhand High Court
WPMS--231/2012 on 17 December, 2012
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
WPMS No.23l of 2012 Hon'ble Sudhanshu Dhulia, J.
Mr. Anurag Bisaria, Advocate present for the petitioner. Mr. Paresh Tripathi, Additional Chief Standing Counsel present for the State of Uttarakhand. List this matter on 19.12.2012 in the daily cause list.
(Sudhanshu Dhulia, J.) Dated 17.12.2012 Rawat