Section 73(1)(ii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Gujarat - Subsection

Section 73(1)(ii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(ii)the rules for the time being in force relating to the limits of withdrawals from the provident fund as applicable to such Government servant shall, so far as may be, apply to the subscriber.

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State of Gujarat - Subsection

Section 73(1)(ii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003