Patna High Court - Orders
Regional Manager, Oriental Insurance ... vs Rita Devi on 8 August, 2025
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.1040 of 2018
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Regional Manager, Oriental Insurance Company Limited
... ... Appellant/s
Versus
Rita Devi & Ors.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Durgesh Kumar Singh, Advocate
Mr. Abhijeet Kumar Singh, Advocate
For the Respondent/s : Mr. Kameshwar Singh, Advocate
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CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
18 08-08-2025Part argument heard on behalf of the Appellant.
2. Put up this case on 22.08.2025 for rest argument.
(Jitendra Kumar, J.) ravishankar/-
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